Aaditya Shikshan Ewan ... vs State Of Rajasthan
2021 Latest Caselaw 10726 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8761/2021

Aaditya Shikshan Ewan Prashikshan Sansthan, Barmer, Mehar House, Baldev Nagar, Barmer, Rajasthan, Through Its President Shri Joga Ram Jakhar S/o Shri Khinya Ram Jakhar, Aged About 40 Years.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Government Secretariat, Jaipur (Raj.).

2. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Raj.)

3. Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Partap Nagar, Jaipur, Rajasthan.

                                                                 ----Respondents


For Petitioner(s)         :     Mr. Ankur Mathur
For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

13/07/2021

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for B.Sc. (N) course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

within a period of three months from today strictly in accordance

with law, if the Covid-19 situation improves.

Ordered accordingly.

(2 of 2) [CW-8761/2021]

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

Surabhii/70-

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