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Smt. Renu Devi vs State Of Rajasthan
2021 Latest Caselaw 10714 Raj

Citation : 2021 Latest Caselaw 10714 Raj
Judgement Date : 13 July, 2021

Rajasthan High Court - Jodhpur
Smt. Renu Devi vs State Of Rajasthan on 13 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2026/2021

Manak Chand

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 765/2021

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

108-109mohit/-

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