M/S. Poorna Silver Works vs The State Of Rajasthan
2021 Latest Caselaw 10712 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 899/2020

M/s. Poorna Silver Works

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jagdish Bhati For Respondent(s) : Mr. Narpat Ram

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

List this matter after two weeks.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

100-pratibha/-

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