Jodhpur Vidhyut Vitran Nigam Ltd vs Manju
2021 Latest Caselaw 10711 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1310/2020

Jodhpur Vidhyut Vitran Nigam Ltd.

----Petitioner Versus Manju

----Respondent

For Petitioner(s) : Mr. Vinay Kothari For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

158-mohit/-

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