State Of Raj vs Bhagwan Das And Anr
2021 Latest Caselaw 10703 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3096/2011

State Of Raj.

----Petitioner Versus Bhagwan Das And Anr

----Respondent

For Petitioner(s) : Mr. R.D. Bhadu For Respondent(s) : Mr. R.S. Saluja

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2021

List after two weeks.

(VIJAY BISHNOI),J

87-Mohit/ pratibha/-

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