Sunil vs State
2021 Latest Caselaw 10598 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8963/2021

Sunil S/o Hempuri Goswami, Aged About 38 Years, Jatawas Lohawat, P.s. Lohawat, Dist. Jodhpur (Raj.). (In Judicial Custody At Sub Jail, Phalodi, Dist. Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr J.S. Choudhary assisted by Mr Pradeep Choudhary For Respondent(s) : Mr Shiv Kumar Bhati, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/07/2021

Learned counsel for the petitioner does not press the bail

application at this stage and seeks liberty to file fresh bail

application after the charge-sheet is filed.

Granting the liberty prayed for, the bail application is

dismissed at this stage.

(SANJEEV PRAKASH SHARMA),J

45-MMA/-

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