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Sukha Singh vs State Of Rajasthan And Ors
2021 Latest Caselaw 10529 Raj

Citation : 2021 Latest Caselaw 10529 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
Sukha Singh vs State Of Rajasthan And Ors on 9 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4848/2017

Sukha Singh

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent Connected With S.B. Civil Writ Petition No. 4854/2017

For Petitioner(s) : Mr. CS Kotwani For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

List after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

73-74 pratibha/-

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