Deva Nand And Ors vs State Of Rajasthan And Ors
2021 Latest Caselaw 10528 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1181/2018

Deva Nand And Ors.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Rajeev Purohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

List after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

76-pratibha/-

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