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Ramkrishan @ Kanhaiya Lal vs State Of Rajasthan
2021 Latest Caselaw 10526 Raj

Citation : 2021 Latest Caselaw 10526 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
Ramkrishan @ Kanhaiya Lal vs State Of Rajasthan on 9 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4722/2021

Ramkrishan @ Kanhaiya Lal S/o Shri Mohan Lal, Aged About 31 Years, R/o Bhukhredi, Tehsil Ratangarh, District Churu. (Presently Lodged At Sub Jail, Ratangarh).

----Petitioner Versus State Of Rajasthan, Through Pp.

----Respondent

For Petitioner(s) : Mr. Vipin Makkad For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Learned Public Prosecutor is directed to procure the report

from the Jail Authority concerned regarding mental condition of

the petitioner.

List on 22.07.2021.

(VIJAY BISHNOI),J

Surabhii/108-

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