Ashok Kumar Vishnoi vs State Of Rajasthan
2021 Latest Caselaw 10524 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 4714/2021

Ashok Kumar Vishnoi S/o Shri Poonara @ Poonamchand Vishnoi, Aged About 23 Years, Resident Of Kanasar Police Station Baap, District Jodhpur, Rajasthan. (Presently Lodged In District Jail Bhilwara).

----Petitioner Versus State Of Rajasthan, Through Pp.

----Respondent

For Petitioner(s) : Mr. BR Godara For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

Surabhii/107-

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