Minali Chawla vs State Of Rajasthan
2021 Latest Caselaw 10520 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2683/2021

Minali Chawla W/o Lt. Sh. Rakesh Chawla, Aged About 45 Years, 3-A Sadul Colony, Tulsi Circle, Bikaner, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Saroj Chawla W/o Dr. G.s. Chawla, R/o 3-A Sadul Colony, Tulsi Circle, Bikaner, Rajasthan.

----Respondents

For Petitioner(s) : Dr. Nupur Bhati For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Learned counsel for the parties have submitted that since the

negative final report has been filed in the matter, this Criminal

Misc. Petition has become infructuous.

Accordingly, this Criminal Misc. petition is dismissed as

having become infructuous.

(VIJAY BISHNOI),J

66-Arun/ mohit/-

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