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Barkat Khan Mehar vs Mureed Khan
2021 Latest Caselaw 10512 Raj

Citation : 2021 Latest Caselaw 10512 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
Barkat Khan Mehar vs Mureed Khan on 9 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8608/2021

Barkat Khan Mehar S/o Shri Chotu Khan, Aged About 65 Years, Caste - Mehar Sindhi Musalman, Resident Of Village Suryodaynagar, Post - Solankiyatala, Tehsil - Shergarh, District - Jodhpur. At Present Resident Of 63-B Second Extension, Kamla Nehru Nagar, Jodhpur.

----Petitioner Versus

1. Mureed Khan S/o Shri Gandhi Khan,

2. Chanan Khan S/o Shri Gandhi Khan,

3. Akbar Khan S/o Shri Gandhi Khan

All By Caste - Mehar Sindhi Musalman, Resident Of Village Suryodaynagar, Post - Solankiyatala, Tehsil - Shergarh, District - Jodhpur.

----Respondents

For Petitioner(s) : Mr. Barkat Khan Mehar, petitioner present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/07/2021

Issue notice. Issue notice of stay application as well.

In the meantime, further proceedings in connection

with Civil Misc. Case No.03/2020 pending in the court of

Civil Judge, Balesar shall remain stayed.

(VIJAY BISHNOI),J

48-msrathore/-

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