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M/S. Ridhi Sidhi Housingh Pvt. Ltd vs State Of Rajasthan
2021 Latest Caselaw 10475 Raj

Citation : 2021 Latest Caselaw 10475 Raj
Judgement Date : 9 July, 2021

Rajasthan High Court - Jodhpur
M/S. Ridhi Sidhi Housingh Pvt. Ltd vs State Of Rajasthan on 9 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7578/2021

M/s. Ridhi Sidhi Housingh Pvt. Ltd., Through Its Director Devendra Singh Bhati S/o Virendra Singh Bhati Aged About 24 Years, Having Registered Office At 312, Ganpati Plaza, M.i. Road, Jaipur (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To Government Of Rajasthan, Department Of Mines, Secretariat, Government Of Rajasthan, Jaipur.

2. Directorate Of Mines And Geology, Through Its Director, Mines And Geology, Khanij Bhawan, Shastri Circle, Udaipur (Rajasthan).

3. Department Of Mines And Geology Bhilwara, Through Mining Engineer, Bhilwara.

----Respondents

For Petitioner(s) : Mr. Uttam Khan

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

09/07/2021

Learned counsel for the petitioner submits that he wants to

withdraw this writ petition, however, seeks liberty for the

petitioner to avail alternate remedy available to him under the

law.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty as prayed for.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J

118-mohit/-

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