Parvati Kachawaha vs Rajasthan Housing Board
2021 Latest Caselaw 10438 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 19055/2018

Parvati Kachawaha

----Petitioner Versus Rajasthan Housing Board

----Respondent

For Petitioner(s) : Mr. Girish Sankhala For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/07/2021

List this matter after a week.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

83-pratibha/-

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