Society Of Private Para-Medical ... vs State Of Rajasthan
2021 Latest Caselaw 10436 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8448/2021

Society Of Private Para-Medical Institutions

----Petitioner Versus State Of Rajasthan & Anr.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. Ankur Mathur
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/07/2021

Issue notice.

Learned counsel for the petitioner is free to serve

copy of the writ petition upon the counsel usually

appearing for the respondents.

List on 19th July, 2021.

(VIJAY BISHNOI),J

50-msrathore/-

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