Khet Singh vs State Of Rajasthan
2021 Latest Caselaw 10432 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6889/2021

Khet Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sudheer Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/07/2021

Issue notice. Issue notice of stay petition as well, returnable

on 15.07.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

Surabhii/34-

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