Ragini Kackkar vs State Of Rajasthan
2021 Latest Caselaw 10363 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8547/2021

1. Ragini Kackkar W/o Ankur Kakkar, Aged About 41 Years, 43 Ashok Nagar Pal Link Road, Jodhpur, License Holder Of Shop No. 3, From Mdm Road Crossroad To Bhaskar Karlaya Shastri Nagar, Jodhpur.

2. Ruchit Talwar S/o Harish Talwar, Aged About 29 Years, A-

53 Shastri Nagar, Jodhpur, License Holder Of Shop No. 2 From Jalori Gate To Aakhilya Circle Jodhpur.

3. Priyanka Modi D/o Vijay Kumar Modi, Aged About 29 Years, Suraj Villa B-11 Roop Nagar, Jalor, License Holder Of Shop No. 4 From Jalori Gate To Aakhilya Circle, Jodhpur.

4. Sunil Talwar S/o Late Jagdish Lal Talwar, Aged About 58 Years, A-53 Shastri Nagar, Jodhpur, License Holder Of Shop No. 1 From Mohanpura Puliya To Merti Gate, Jodhpur.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Finance (Excise) Department, Government Of Rajasthan, Secretariat, Janpath, C-Scheme, Jaipur.

2. The Commissioner, Excise Department, Udaipur, Rajasthan.

3. The District Excise Officer, Excise Department, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Anirudh Kothari For Respondent(s) : Mr. KS Lodha, Asst. to Advocate General

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

08/07/2021

Learned counsel Mr. K.S. Lodha puts in appearance on behalf

of all respondents. He seeks some time to complete his

instructions. Time prayed for is granted.

Put up on 23.07.2021.

(VIJAY BISHNOI),J

137-Arun/mohit/-

Powered by TCPDF (www.tcpdf.org)