Oriental Insurance vs Vandui
2021 Latest Caselaw 10304 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 15/2020

Oriental Insurance

----Appellant Versus Vandui

----Respondent

For Appellant(s) : Mr. VK Bhadu, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/07/2021

Put up after six weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 110-MS/-

Powered by TCPDF (www.tcpdf.org)