Sampat Lal vs Nathu Lal And Ors
2021 Latest Caselaw 10301 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 10/2016

Sampat Lal

----Appellant Versus Nathu Lal And Ors.

----Respondent

For Appellant(s) : Mr. Anirudh Khatri, Adv. on behalf of Mr. Manish Shishodia, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/07/2021

Put up after six weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 112-MS/-

Powered by TCPDF (www.tcpdf.org)