Devendra Singh vs State Of Rajasthan And Anr
2021 Latest Caselaw 10296 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3273/2019

Bhawani Singh

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 8501/2017

For Petitioner(s) : Mr. Anil Vyas For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/07/2021

List this matter after four weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

58-pratibha/-

(D.B. SAW/770/2018 has been filed in this matter. Please refer the same for further orders)

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