Mange Khan vs State Of Rajasthan
2021 Latest Caselaw 10290 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5906/2021

Mange Khan S/o Shri Abdul Rehman, Aged About 60 Years, By Caste Musalman, Resident Of Village Dhandhu, At Present 14 S.l.d., Tehsil Gharsana, District Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through District Collector, Sri Ganganagar.

2. Tehsildar, Gharsana, District Sri Ganganagar.

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Kirti Pareek
                                                                    Mr. N.L. Joshi
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/07/2021

Issue notice. Issue notice of stay application also, returnable

within a period of eight weeks.

Meanwhile, the parties are directed to maintain status quo,

as it exists today, till further orders.

(VIJAY BISHNOI),J

16-pratibha/-

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