United India Insurance Company ... vs Smt. Chhoti Devi
2021 Latest Caselaw 10217 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2094/2019

United India Insurance Company Limited

----Appellant Versus Smt. Chhoti Devi

----Respondent

For Appellant(s) : Mr. Jagdish Vyas, Adv. For Respondent(s) : Mr. Sanjay Nahar, Adv.

Mr. Vipul Dharnia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

Put up after three weeks, as prayed.

Till next date of hearing, the undertaking given by the

counsel for the respondents shall continue.

(MANOJ KUMAR GARG),J 101-MS/-

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