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United India Insurance Co. Ltd vs Par Singh
2021 Latest Caselaw 10199 Raj

Citation : 2021 Latest Caselaw 10199 Raj
Judgement Date : 6 July, 2021

Rajasthan High Court - Jodhpur
United India Insurance Co. Ltd vs Par Singh on 6 July, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1325/2020

United India Insurance Co. Ltd.

----Appellant Versus Par Singh

----Respondent

For Appellant(s) : Mr. Narendra Kumar Joshi, Adv. For Respondent(s) : Mr. Parikshit Nayak, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

Four weeks' time is granted for filing fresh address of

respondent No.4.

(MANOJ KUMAR GARG),J 105-MS/-

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