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Nanalal vs C.B.N
2021 Latest Caselaw 10187 Raj

Citation : 2021 Latest Caselaw 10187 Raj
Judgement Date : 6 July, 2021

Rajasthan High Court - Jodhpur
Nanalal vs C.B.N on 6 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3968/2021

Nanalal S/o Sh. Mangilal, Aged About 47 Years, B/c Patidar, R/o Village Kajli, Tehsil And Dist. Pratapgarh (Raj.). (Presently Lodged At District Jail, Pratapgarh).

----Petitioner Versus C.b.n., Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Kishan Bishnoi (through VC) For Respondent(s) : Mr. NK Rai, Special P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

Surabhii/106-

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