Mata Kitab Kaur Memorial Welfare ... vs State Of Rajasthan
2021 Latest Caselaw 10184 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8432/2021

Mata Kitab Kaur Memorial Welfare Society

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. CS Kotwani For Respondent(s) : Mr. Shashank Ojha for Mr. Rajeev Purohit.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

Learned counsel for the petitioner is directed to supply copy

of the writ petition to the counsels Mr. Himanshu Shrimali and

Rajeev Purohit, who are appearing for the respondents.

List on 22.07.2021 while showing the name of Mr. Himanshu

Shrimali and Mr. Rajeev Purohit as counsels for the respondents in

the daily cause list.

(VIJAY BISHNOI),J

Surabhii/49-

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