Balaji Eent Udhyog vs State Of Rajasthan
2021 Latest Caselaw 10180 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8433/2021

Balaji Eent Udhyog, Through Its Proprietor Bhushan Kumar S/o Roshan Lal, Aged 57 Years, Resident Of Ward No. 24, Block No. 39A, Srikaranpur, District Sriganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Water Resources, Secretariat, Jaipur.

2. Executive Engineer, Water Resources, North Division, Sriganganagar.

3. Assistant Engineer, Water Resources Sub Division, Srikaranpur.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Mr. CS Kotwani
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

Issue notice. Issue notice of stay petition as well.

In the meanwhile, no coercive action shall be taken against

the petitioner pursuant to the Raw Water Bill dated 24.03.2021

(Annex.-4) if the petitioner deposits fifty percent amount of the bill

within a period of two weeks.

(VIJAY BISHNOI),J

Surabhii/50-

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