Peera Ram vs The State Of Rajasthan
2021 Latest Caselaw 10124 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6764/2021

Peera Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajesh Punia For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

The matter comes up for consideration of the application

(01/21) preferred on behalf of the petitioner for substituting the

name of petitioner no. 3 as Moola Ram instead of Pura Ram.

The said application is allowed and the amended cause title

already filed be taken on record.

List this matter after a week.

(VIJAY BISHNOI),J

179-mohit/-

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