Icici Lombard Gen. Ins. Co. Ltd vs Raju Singh And Ors
2021 Latest Caselaw 10120 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1457/2017

Icici Lombard Gen. Ins. Co. Ltd.

----Appellant Versus Raju Singh And Ors.

----Respondent

For Appellant(s) : Mr. Pradeep Singh Khichi, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

No one has appeared on behalf of the respondents.

Put up after six weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 89-MS/-

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