Saraswati Devi @ Birma Devi vs Surendra Kumar
2021 Latest Caselaw 10116 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 304/2019

Saraswati Devi @ Birma Devi

----Appellant Versus Surendra Kumar

----Respondent

For Appellant(s) : Mr. Trilok Joshi, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

Issue fresh notice to respondent No.5. Rule is made

returnable within six weeks.

(MANOJ KUMAR GARG),J 100-MS/-

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