Lrs Of Laxman Singh vs Suraj Kanwar
2021 Latest Caselaw 10115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 772/2019

Lrs Of Laxman Singh

----Appellant Versus Suraj Kanwar

----Respondent

For Appellant(s) : Mr. Surendra Singh, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

Four weeks' time is granted for filing PF and notices for

respondent No.6 with correct & complete address, failing which

the appeal shall stand dismissed without reference to the Court.

Interim order, if any, shall continue till next date.

(MANOJ KUMAR GARG),J 102-MS/-

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