Iffco Tokio General Ins. Co. Ltd vs Chandra Prakash Jhagdawat And Ors
2021 Latest Caselaw 10114 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1919/2017

Iffco Tokio General Ins. Co. Ltd.

----Appellant Versus Chandra Prakash Jhagdawat And Ors.

----Respondent

For Appellant(s) : Mr. Jagdish Vyas, Adv. For Respondent(s) : Mr. TRS Sodha, on behalf of Mr. OP Joshi, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 26.07.2021.

(MANOJ KUMAR GARG),J 91-MS/-

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