Kamli And Ors vs Union Of India And Ors
2021 Latest Caselaw 10113 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3032/2017

Kamli And Ors.

----Appellant Versus Union Of India And Ors.

----Respondent

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

Put up after four weeks.

(MANOJ KUMAR GARG),J 94-MS/-

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