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Ram Vallabh vs Bharat Singh And Ors
2021 Latest Caselaw 10105 Raj

Citation : 2021 Latest Caselaw 10105 Raj
Judgement Date : 5 July, 2021

Rajasthan High Court - Jodhpur
Ram Vallabh vs Bharat Singh And Ors on 5 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6380/2016

Ram Vallabh

----Petitioner Versus Bharat Singh And Ors

----Respondents

For Petitioner(s) : Mr. J.R. Bhati For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Application (01/21) has been preferred on behalf of the petitioner seeking extension of interim order in view of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central Bureau of Investigation, reported in (2018) 16 SCC 299.

For the reasons indicated in the aforesaid application, the same is allowed. The interim order dated 2.6.2016 granted by this Court is extended till further orders.

(VIJAY BISHNOI),J

73-msrathore/-

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