Gursahab Singh And Ors vs Ramdhan And Ors
2021 Latest Caselaw 10104 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14831/2016

Gursahab Singh And Ors

----Petitioner Versus Ramdhan And Ors

----Respondent

For Petitioner(s) : Mr. D.S. Rajpurohit (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

05/07/2021

An Application has been preferred on behalf of the

petitioner seeking extension of interim order in view of the

judgment passed by the Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Agency Pvt. Ltd. Vs.

Central Bureau of Investigation, reported in (2018) 16

SCC 299.

For the reasons indicated in the application, the same is

allowed. The interim order dated 19.12.2016 granted by this

Court is extended till further orders.

(VIJAY BISHNOI),J

75-akash/-

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