Shreenath Mega Texprocess ... vs Raj.State Industrial ...
2021 Latest Caselaw 10102 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2333/2018

Shreenath Mega Texprocess Cluster P. Ltd

----Petitioner Versus Raj.state Industrial Andinv.cor.ltd. And Anr

----Respondent

For Petitioner(s) : Mr. Dhanesh Saraswat For Respondent(s) : Mr. Sanjeet Purohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Learned counsel Mr. Sanjeet Purohit, ASG has submitted that

he has already filed reply to the second stay application preferred

on behalf of the petitioner.

List this matter after one week.

(VIJAY BISHNOI),J

184-mohit/-

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