United Spirits Limited vs State Of Rajasthan
2021 Latest Caselaw 10099 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2381/2020

United Spirits Limited

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Put up before another Bench.

(VIJAY BISHNOI),J

92-pratibha/-

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