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Mahesh Chandra Tripathi vs The Union Of India
2021 Latest Caselaw 10097 Raj

Citation : 2021 Latest Caselaw 10097 Raj
Judgement Date : 5 July, 2021

Rajasthan High Court - Jodhpur
Mahesh Chandra Tripathi vs The Union Of India on 5 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2407/2020

Mahesh Chandra Tripathi

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Girish Kumar Sankhala For Respondent(s) : Mr. Navneet Singh Birkh appearing for Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Learned counsel for the petitioner is directed to supply

copy of this writ petition to Mr. Navneet Singh Birkh appearing for

Mr.Mukesh Rajpurohit, Assistant Solicitor General.

List this matter after a week while showing name of

Mr.Mukesh Rajpurohit, ASG as counsel for the respondents in the

cause list.

(VIJAY BISHNOI),J

93-pratibha/-

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