Ishwar Lal Sharma vs The Union Of India
2021 Latest Caselaw 10079 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1446/2021

Ishwar Lal Sharma

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Girish Kumar Sankhala For Respondent(s) : Mr. Navneet Singh Birkh appearing for Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Learned counsel for the petitioner is directed to supply copy

of this writ petition to Mr. Navneet Singh Birkh appearing for

Mr.Mukesh Rajpurohit, Assistant Solicitor General.

List this matter after a week while showing name of

Mr.Mukesh Rajpurohit, ASG as counsel for the respondents in the

cause list.

(VIJAY BISHNOI),J

115-pratibha/-

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