Mukesh Atal vs State Of Rajasthan
2021 Latest Caselaw 10064 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7086/2021

Mukesh Atal

----Petitioner Versus State Of Rajasthan and Ors.

----Respondents

For Petitioner(s) : None.

For Respondents No. 1 & 3 : Ms. Vandana Bhansali Advocate.

For Respondent No.4 : Mr. Parmendra Bohra Advocate.

HON'BLE MRS. JUSTICE SABINA

Judgment / Order

05/07/2021

Learned counsel for respondents seek time to file reply.

List again on 09.08.2021.

(SABINA),J

Sanjay Kumawat-12

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