Rajasthan High Court - Jodhpur
State Of Rajasthan vs Smt. Dhapubai Bstc College on 5 July, 2021
Bench: Indrajit Mahanty, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) D.B. Spl. Appl. Writ No. 152/2021
1. State Of Rajasthan, Through The Secretary, Elementary
Education, Secretariat, Jaipur.
2. The Deputy Secretary, Elementary Education, Jaipur.
3. The Director, Elementary Education Rajasthan, Bikaner.
4. The Coordinator, Pre-D.El.Ed. Exam And Registrar,
Education Department And Examinations Rajasthan,
Bikaner, Education Directorate Premises, Lalgarh, Bikaner.
----Appellants
Versus
Marwar Shikshak Parikshan Mahavidhyalaya, Parental Body
Mayurakshi Shikshak Avam Vikas Sansthan, Magra-Punjla,
Jodhpur Through Its Secretary Atul Sankhla S/o Shri Sanwal
Singh Sankhla, Aged 40 Years, Resident Of Magra-Punjla,
Jodhpur.
----Respondent
Connected With
(2) D.B. Spl. Appl. Writ No. 141/2021
1. State Of Rajasthan, Through The Secretary To The
Government, Department Of Elementary Education,
Secretariat, Jaipur.
2. The Director, Elementary Education, Rajasthan, Bikaner.
3. The Coordinator, Pre-D.El.Ed. Exam 2020 And Registrar,
Education Department And Examinations Rajasthan,
Bikaner, Education, Education Directorate Premises,
Lalgarh, Bikaner.
----Appellants
Versus
Maa Karni Bstc, Village Nal, Tehsil And District Bkaner Parental
Body New Millenium Public Samiti, Village Nal , Tehsil And
District Bikaner Through Its Secretary Sangeeta Vyas W/o Manak
Chand Vyas, Aged About 49 Years, Resident Of Outside Jassusar
Gate, Bikaner.
----Respondent
(2 of 3) [SAW-152/2021]
(3) D.B. Spl. Appl. Writ No. 143/2021
1. State Of Rajasthan, Through The Secretary, Elementary
Education, Secretariat, Jaipur.
2. The Deputy Secretary, Elementary Education, Jaipur.
3. The Director, Elementary Education Rajasthan, Bikaner.
4. The Coordinator, Pre - D.El. Ed. Exam 2020 And Registrar,
Education Department And Examinations Rajasthan,
Bikaner, Education Directorate Premises, Lalgarh, Bikaner.
----Appellants
Versus
Mahaveer Jain Vidhyalaya Sansthan, Plot No. 554/1, Village
Badgaon, Vallabh Nagar, District Udaipur, Through Its Secretary
Ashish Vaya S/o Shri Himmat Lal Vaya, Aged 33 Years, R/o 143
Tegor Nagar, Hiran Magri, Sec. 4, Udaipur.
----Respondent
(4) D.B. Spl. Appl. Writ No. 149/2021
1. State Of Rajasthan, Through The Secretary, Elementary
Education, Secretariat, Jaipur.
2. The Deputy Secretary, Elementary Education, Jaipur.
3. The Director, Elementary Education Rajasthan, Bikaner.
4. The Coordinator, Pre - D.Ei.Ed. Exam And Registrar,
Education Department And Examinations Rajasthan,
Bikaner, Education Directorate Premises, Lalgarh, Bikaner.
----Appellants
Versus
Smt. Dhapubai Bstc College, Vikram Nagar, Bomadara Road, Pali
Through Its Secretary Gunesh Rawal S/o Vanda Rawal, Aged 42
Years, R/o Boamadara Road, Pali.
----Respondent
For Appellant(s) : Mr. Pankaj Sharma, AAG
For Respondent(s) : Mr. C.S. Kotwani
Mr. B.S. Sisodia on behalf of
Mr. B.S. Sandhu
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
(3 of 3) [SAW-152/2021]
Order
05/07/2021
Defects pointed out by the office in D.B. Special Appeal
(Writ) No.143/2021 are overruled.
Learned counsel for the parties are in agreement that the
controversy involved in the present appeals is covered by the
judgment rendered by the Division Bench of this Court in a batch
of appeals, the lead case being State of Rajasthan & Ors. vs.
JMK Shikshan Sansthan, D.B. Special Appeal (Writ)
No.134/2021, decided on 24.02.2021.
The present appeals are disposed of in the same terms. The
stay applications also stand disposed of.
(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ
5to8-MohitTak/-
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