Miss Niyati Jain vs Rajasthan Board Of Sec. Edu. ...
2021 Latest Caselaw 10004 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6802/2021

Miss Niyati Jain

----Petitioner Versus Rajasthan Board Of Sec. Edu. (R.b.s.e.)

----Respondent

For Petitioner(s) : Mr. Mohit Singhvi (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/07/2021

The application (Inward No. 1/21) preferred on behalf of the

petitioner for taking additional documents on record shall be taken

into consideration at the time of admission of the writ petition.

List after two weeks.

(VIJAY BISHNOI),J

Surabhii/82-

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