Prashant Murarka vs Rajasthan State Industrial ...
2021 Latest Caselaw 10001 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7978/2021

Prashant Murarka S/o Shri Durga Prasad Murarka, Aged About 39 Years, Resident Of Ward No. 8, Sadulpur, District Churu (Rajasthan).

----Petitioner Versus

1. Rajasthan State Industrial Development And Investment Corporation, (A Rajasthan Government Undertaking), Through Its Managing Director, Udyog Bhawan, Tilak Marg, Jaipur.

2. Regional Manager, Rajasthan State Industrial Development And Investment Corporation, Industrial Area, Bhaleri Road, Churu.

                                                                                                     ----Respondents


                                   For Petitioner(s)        :     Mr. Vikas Bijarnia (through VC)
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/07/2021

Issue notice. Issue notice of stay petition as well, returnable

within six weeks.

In the meantime, the respondents are restrained from taking

any coercive steps against the petitioner.

(VIJAY BISHNOI),J

Surabhii/49-

Powered by TCPDF (www.tcpdf.org)