Sunita Kumari vs State Of Rajasthan
2021 Latest Caselaw 992 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 716/2021

Sunita Kumari D/o Shri Bugichand, Aged About 38 Years, Resident Of Shivdanpura, Tehsil Bhadra, District Hanumangarh, At Present Posted As Female Health Worker At Sub Health Center Shivdanpura, Tehsil Bhadra, Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Secretariat, Jaipur.

2. Director (Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur.

4. Chief Medical And Health Officer, Hanumangarh, Hanumangarh.

5. Block Chief Medical And Health Officer, Bhadra, District Hanumangarh.

6. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur

7. Heera, Female Health Worker At Sub Health Center, Jatan, Block Bhadra, District Hanumangarh

----Respondents

For Petitioner(s) : Mr. Vikas Bijarina For Respondent(s) : -

JUSTICE DINESH MEHTA

Order

14/01/2021

Learned counsel for the petitioner submits that the impugned

order dated 31.12.2020 (Annex.2) is clearly contrary to the

judgment of this Court dated 15.01.2020, rendered in the case of

(2 of 2) [CW-716/2021]

Kiran Kumari Vs. State of Rajasthan & Ors. (SBCWP

No.14964/2019).

The matter requires consideration.

Issue notice. Issue notice of stay application also, returnable

on 15.02.2021.

Meanwhile, effect and operation of the order impugned dated

31.12.2020 (Annex.2) shall remain stayed qua the petitioner.

(DINESH MEHTA),J 246-Amar/-

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