Abhishek Kumar Harijan S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 964 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 6504/2019

                                    Abhishek Kumar Harijan S/o Shri Kailash Chandra Harijan
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ghanshayam Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

29/01/2021

Learned counsel relies on the judgment passed by the

Division Bench in case of Virendra Kumar & Ors. Versus State

of Rajasthan & Anr. and other connected matters :DB Civil

Special Appeal No.1733/2018, decided on 9 th August, 2019 at

Principal Seat, Jodhpur.

Issue notice, returnable within six weeks.

Notices be given 'dasti', as prayed.

Heard on the stay application. The stay application is

accordingly dismissed.

(SANJEEV PRAKASH SHARMA),J

NITIN /652

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