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Mahesh Singh S/O Shri Babulal vs State Of Rajasthan
2021 Latest Caselaw 955 Raj/2

Citation : 2021 Latest Caselaw 955 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court
Mahesh Singh S/O Shri Babulal vs State Of Rajasthan on 29 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1698/2020

                                    Mahesh Singh S/o Shri Babulal
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Bharat Lal Meena S/o Shri Laxminarayan Meena, R/o
                                            Chhatariwali Dhani, Lawan, Dausa.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Anshuman Saxena For Complainant(s) : Ms.Anshul Sharma for Mr. Bhrigu Sharma, through VC For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

List after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /98

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