Narendra [email protected] S/O Ratan ... vs State Of Rajasthan
2021 Latest Caselaw 953 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    16021/2020

                                    Narendra [email protected] S/o Ratan Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through P.p.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sanjay Mehrish For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

Learned Public Prosecutor is directed to call for the status of

criminal case which are pending against the petitioner.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /60

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