Smt. Anita Wife Of Shri Surjeet ... vs Rachna Tiwari Wife Of Ramanuj ...
2021 Latest Caselaw 951 Raj/2

Citation : 2021 Latest Caselaw 951 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court

Smt. Anita Wife Of Shri Surjeet ... vs Rachna Tiwari Wife Of Ramanuj ... on 29 January, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Misc. Application No. 430/2020
                                                                                In
                                                 D.B. Civil Special Appeal (Writ) No. 584/2020

                                    Smt. Anita Wife Of Shri Surjeet Singh
                                                                                                            ----Appellant
                                                                            Versus
                                    Rachna Tiwari Wife Of Ramanuj Pandey & Anr
                                                                                                         ----Respondents

For Appellant(s) : Mr. Ajay Kumar Tanenia, Advocate For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General for respondent no.

Mr. Manish Kumar Sharma, Advocate, respondent no. 1

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

29/01/2021

Heard.

Application is allowed for the reasons stated therein.

Delay in filing the appeal is condoned.

(MANOJ KUMAR VYAS),J (SABINA),J

Pooja/Priyanka/31