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Ramprasad S/O Late Shri Chandan ... vs State Of Rajasthan
2021 Latest Caselaw 949 Raj/2

Citation : 2021 Latest Caselaw 949 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court
Ramprasad S/O Late Shri Chandan ... vs State Of Rajasthan on 29 January, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1419/2020

                                   Ramprasad S/o Late Shri Chandan Mal
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. G P Kumawat for Mr. Narendra Verma present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

List this matter before the appropriate Bench, as per roster.

(PANKAJ BHANDARI),J

ARTI SHARMA /67

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