Surendra S/O Dhanpal vs State Of Rajasthan
2021 Latest Caselaw 947 Raj/2

Citation : 2021 Latest Caselaw 947 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court

Surendra S/O Dhanpal vs State Of Rajasthan on 29 January, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Criminal Appeal No. 1769/2020

                                   Surendra S/o Dhanpal
                                                                                                     ----Appellant
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Appellant(s) : Mr. Sandeep Jain present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

Issue notice to the complainant-respondent.

In the meantime, learned Public Prosecutor should also

insure that information about filing of this appeal is given to the

complainant.

Rule is made returnable within one week.

Notices be given 'dasti' to the counsel for the appellant.

(PANKAJ BHANDARI),J

ARTI SHARMA /100