Ramesh Chand S/O Kanhaiya Lal vs State Of Rajasthan
2021 Latest Caselaw 946 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             1087/2021

                                   Ramesh Chand S/o Kanhaiya Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aditya Jain, Ms. Gyamlani Neha and Ms. Bhavya Golecha present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

First bail application was dismissed by this Court for non-

prosecution. It was not an order decided on merit.

The present bail application is of the year 2021 and is

assigned to the different roster.

List this case before the appropriate Bench having roster and

the same not be marked as 'before case'.

(PANKAJ BHANDARI),J

ARTI SHARMA /86

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